KAMAL DEBNATH Vs. STATE OF ASSAM

Referred Judgements :-

OM PARKASH MAURYA VS. U.P. COOP. SUGAR FACTORIES FEDERATION [REFERRED TO]
ABHAY JAIN VS. HIGH COURT OF RAJASTHAN [REFERRED TO]
X VS. HIGH COURT OF M.P. [REFERRED TO]
BHEL VS.VIJAY KUMAR D. [REFERRED TO]
MADHYAMAM BROADCASTING LIMITED VS.UNION OF INDIA [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
PARSHOTAM LAL DHINGRA VS. UNION OF INDIA [REFERRED TO]
JUGDISH MITTER VS. UNION OF INDIA [REFERRED TO]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [REFERRED TO]
CHANDRASHEKHAR MALLESHAPPA SHANTAGIRI G S RAMASWAMY VS. INSPECTOR GENERAL OF POLICE MYSORE STATE BANGALORE:INSPECTOR GENERAL OF POLICE MYSORE STATE BANGALORE [REFERRED TO]
UNION OF INDIA VS. R S DHABA [REFERRED TO]
BIHAR SCHOOL EXAMINATION BOARD VS. SUBHAS CHANDRA SINHA [REFERRED TO]
STATE OF BIHAR VS. SHIVA BHIKSHUK MISHRA [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
KHUDIRAM DAS VS. STATE OF WEST BENGAL [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S R VENKATARAMAN VS. UNION OF INDIA [REFERRED TO]
MANAGER GOVERNMENT BRANCH PRESS VS. D B BELLIAPPA [REFERRED TO]
PRATAP SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
S L KAPOOR VS. JAGMOHAN [REFERRED TO]
KHATRI IV VS. STATE OF BIHAR [REFERRED TO]
COMMODORE COMMANDING SOUTHERN NAVAL AREA COCHIN VS. V N RAJAN [REFERRED TO]
ANOOP JAISWAL VS. GOVERNMENT OF INDIA [REFERRED TO]
OLGA TELLIS VAYYAPVRI KUPPUSAMI VS. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
T SHEPHARD VS. UNION OF INDIA [REFERRED TO]
D B RAJU VS. H J KANTHARAJ [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
MUNICIPAL CORPORATION RAIPUR VS. ASHOK KUMAR MISRA [REFERRED TO]
STATE OF PUNJAB VS. RAM SINGH EX CONSTABLE [REFERRED TO]
C B GAUTAM VS. UNION OF INDIA [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
KRISHAN YADAV VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. ANAND KUMAR PANDEY [REFERRED TO]
MADHYA PRADESH HASTA SHILPA VIKASNIGAM LIMITED VS. DEVENDRAKUMAR JAIN [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHYAMA PARDHI [REFERRED TO]
SATYA NARAYAN ATHYA VS. HIGH COURT OF M R [REFERRED TO]
BISWA RANJAN SAHOO VS. SUSHANTA KUMAR DINDA [REFERRED TO]
HANUMAN PRASAD VS. UNION OF INDIA [REFERRED TO]
WASIM BEG VS. STATE OF UTTAR PRADESH [REFERRED TO]
BENNY T D VS. REGISTRAR OF COOPERATIVE SOCIETIES [REFERRED TO]
RADHEY SHYAM GUPTA VS. U P STATE AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
DIPTI PRAKASH BANERJEE VS. SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES CALCUTTA [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
V P AHUJA VS. STATE OF PUNJAB [REFERRED TO]
CHANDRA PRAKASH SHAHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
KUMAON MANDAL VIKAS NIGAM LIMITED VS. GIRJA SHANKAR PANT [REFERRED TO]
HIGH COURT OF MADHYA PRADESH THRU REGISTRAR VS. SATYA NARAYAN JHAVAR [REFERRED TO]
UNION OF INDIA VS. O CHAKRADHAR [REFERRED TO]
REGISTAR HIGH COURT OF GUJARAT VS. C G SHARMA [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MAHARASHTRA VS. PUBLIC CONCERN FOR GOVERNANCE TRUST [REFERRED TO]
ASHOK KUMAR SONKAR VS. UNION OF INDIA [REFERRED TO]
STATE OF CHATTISGRAH VS. DHIRJO KUMAR SENGAR [REFERRED TO]
KHAZIA MOHAMMED MUZAMMIL VS. STATE OF KARNATAKA [REFERRED TO]
UNION OF INDIA VS. MAHAVEER C SINGHVI [REFERRED TO]
RAJESH KOHLI VS. HIGH COURT OF J AND K [REFERRED TO]
AMAR SINGH VS. UNION OF INDIA [REFERRED TO]
BIPROMASZ BIPRON TRADING SA VS. BHARAT ELECTRONICS LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. PALAK MODI [REFERRED TO]
RAJENDRA YADAV VS. STATE OF M.P [REFERRED TO]
TARSEM SINGH VS. STATE OF PUNJAB [REFERRED TO]
SUDESH KUMAR VS. STATE OF HARYANA [REFERRED TO]
DEVENDRA KUMAR VS. STATE OF UTTARANCHAL [REFERRED TO]
REGISTRAR GENERAL HIGH COURT OF GUJARAT VS. JAYSHREE CHAMANLAL BUDDHBHATTI [REFERRED TO]
M/S PRP EXPORTS VS. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU [REFERRED TO]
JOGINDER PAL VS. STATE OF PUNJAB [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
MAHIPAL SINGH TOMAR VS. STATE OF UTTAR PRADESH AND ORS. [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
RATNESH KUMAR CHOUDHARY VS. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES, PATNA, BIHAR AND ORS. [REFERRED TO]
SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. VS. THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD. [REFERRED TO]
DURGABAI DESHMUKH MEMORIAL SR. SEC. SCHOOL VS. J. A. J. VASU SENA [REFERRED TO]
P. SINGARAVELAN VS. DISTRICT COLLECTOR, TIRUPPUR [REFERRED TO]
RAJASTHAN HIGH COURT VS. VED PRIYA [REFERRED TO]
SACHIN KUMAR VS. DELHI SUBORDINATE SERVICE SELECTION BOARD [REFERRED TO]
SANJAY KUMAR SINGH VS. STATE OF JHARKHAND [REFERRED TO]
STATE BANK OF INDIA VS. RAJESH AGARWAL [REFERRED TO]