REGENT COMPUTRONICS PVT. LTD.

CHAIRMAN And MANAGING DIRECTOR, PAWAN HANS HELICOPTER LTD AND ORS Appellant

V/S

COLONEL MUKUL KUMAR GOGOI (RETD ) @ CAPTAIN MUKUL KUMAR GOGOIM S/O LATE HARENDRA NATH GOGOI Respondents

Referred Judgements :-

A G BENJAMIN VS. UNION OF INDIA [REFERRED]
HIGH COURT OF JUDICATURE AT PATNA VS. PANDEY MADAN MOHAN PRASAD SINHA [REFERRED]
KRISHNADEVARAYA EDUCATION TRUST VS. L A BALAKRISHNA [REFERRED]
PAVANENDRA NARAYAN VERMA VS. SANJAY GANDHI PGI OF MEDICAL SCIENCES [REFERRED]
CHAITANYA PRAKASH VS. H OMKARAPPA [REFERRED]
BASAVAIAH VS. H L RAMESH [REFERRED]
RAJESH KOHLI VS. HIGH COURT OF J AND K [REFERRED]
RAJESH KUMAR SRIVASTAVA VS. STATE OF JHARKHAND [REFERRED]
DEPUTY COMMISSIONER NAVODAYA VIDYALAYA SAMITI SHILLONG VS. HEMRAJ [REFERRED]
RATNAGIRI GAS & POWER PVT. LTD VS. RDS PROJECTS LTD [REFERRED]
STATE OF PUNJAB VS. BHAGWAN SINGH [REFERRED]

JUDGEMENT

(1.) This appeal is directed against the judgment dated 03.05.2013, rendered by the learned Single Judge in WP(C) No. 191/2013, quashing the order dated 06.06.2011, whereby the appellant herein terminated the service of the writ petitioner in WP(C) No. 191/2013 (who is respondent herein).

(2.) Being aggrieved by and dissatisfied with, the respondent therein has preferred this appeal contending that the judgment under challenge is unsustainable.

(3.) We have heard Mr. A. D. Choudhury, learned counsel for the appellants and also heard Mr. K. N. Choudhury, learned counsel for the writ petitioner.

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CHAIRMAN & MANAGING DIRECTOR, PAWAN HANS HELICOPTER LTD AND ORS Vs. COLONEL MUKUL KUMAR GOGOI (RETD ) @ CAPTAIN MUKUL KUMAR GOGOIM S/O LATE HARENDRA NATH GOGOI

Referred Judgements :-

JUDGEMENT

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