LAWS(GAU)-2015-7-77

ABDUL MATIN CHOUDHURY Vs. CHAIRMAN

Decided On July 14, 2015
ABDUL MATIN CHOUDHURY; ABDUL MUQTADIR CHOUDHURY; GULAM KARIM MD ALI CHOUDHURY Appellant
V/S
CHAIRMAN Respondents

JUDGEMENT

(1.) This case was taken up for hearing on 13.07.2015 and as the hearing could not be completed, the case is again taken up to-day.

(2.) None had appeared yesterday on behalf of the respondents and to-day also there is no appearance of the learned counsel for the respondents despite their names being shown in the cause-list.

(3.) Heard Mr. A.K. Talukdar, learned counsel for the appellants.