MUK PERTIN Vs. LOMBO TAYENG

Referred Judgements :-

STATE OF ASSAM AND ORS. VS. MOSLEM MONDAL AND ORS [REFERRED TO]
RAVANNA SUBANNA VS. G S KAGGEER APPA [REFERRED TO]
M RAMAPPA VS. SANGAPPA [REFERRED TO]
SRIMATI KANTA KATHURIA VS. MANAK CHAND SURANA [REFERRED TO]
SHIVAMURTHY SWAMI INAMDAR VEERABHADRAPPA VEERAPPA VS. CHANBASANGOUDA HANUMANTHAGOUDA PATIL:AGADI SANGANNA ANDANAPPA [REFERRED TO]
MADHUKAR G E PANKAKAR CHANDRAKANT MAHADEO PRADHAN VS. JASWANT CHOBBILDAS RAJANI:DILIP SADASHIV DEHERKAR [REFERRED TO]
BIHARILAL DOBRAY VS. ROSHAN LAL DOBRAY [REFERRED TO]
ASHOK KUMAR BHATTACHARYYA VS. AJOY BISWAS [REFERRED TO]
SATRUCHARLACHANDRASEKHARRAJU VS. VYRICHERLA PRADEEP KUMAR DEV [REFERRED TO]
RABINDRA KUMAR NAYAK VS. COLLECTOR MAYURBHANJ ORISSA [REFERRED TO]
SHIBU SOREN VS. DAYANAND SAHAY [REFERRED TO]
M V RAJASHEKARAN VS. VITAL NAGARAJ [REFERRED TO]
SUSHIL KUMAR VS. RAKESH KUMAR [REFERRED TO]
JAYA BACHCHAN VS. UNION OF INDIA [REFERRED TO]
CONSUMER EDUCATION AND RESEARCH SOCIETY VS. UNION OF INDIA [REFERRED TO]
GAJANAN SAMADHAN LANDE VS. SANJAY SHYAMRAO DHOTRE [REFERRED TO]
PURNO AGITOK SANGMA VS. PRANAB MUKHERJEE [REFERRED TO]
DEEPAK AGGARWAL VS. KESHAV KAUSHIK [REFERRED TO]
MAHADEO VS. SHANTIBHAI [REFERRED TO]
U.C. RAMAN VS. P.T.A. RAHIM [REFERRED TO]