MOKSED ALI Vs. ANSER ALI AND ORS.

JUDGEMENT

(1.) HEARD Mr. G.P. Bhowmik, learned senior counsel for the appellant. Also heard Mr. D.K. Das, learned counsel appearing for the respondents.

(2.) THIS appeal is directed against the judgment and decree dated 8.12.2008 passed by the learned Civil Judge, Dhubri in Title Appeal No. 1/2007 dismissing the appeal and upholding the judgment and decree dated 28.11.2006 passed by the learned Munsiff No. 1, Dhubri in Title Suit No. 40/2000 decreeing the suit of the plaintiffs.

(3.) PLAINTIFF Nos. 1 to 7 are sons and daughters of one late Mohiruddin. Plaintiff Nos. 9 to 23 are sons, daughters and wives of late Safiuddin Ahmed.