SAMAR KRISHNA NATH Vs. AMARENDRA NATH AND ORS.

JUDGEMENT

(1.) HEARD Mr. M. Singh, learned counsel for the appellant. Also heard Mr. S.R. Bhattacharjee, learned Senior counsel appearing for the respondent. Hearing having not been concluded on 09.06.2015, it was resumed to -day.

(2.) THIS appeal is directed against the judgment and decree dated 04.06.2004 passed by the learned Civil Judge (Sr. Divn.) No. 1, Cachar, Silchar, dismissing the appeal, and upholding the judgment of the learned Civil Judge (Jr. Divn.) No. 2, Cachar, Silchar, in Title Suit No. 195/ 1984.

(3.) ON 29.11.2004, the second appeal was admitted to the heard on the following substantial question of law: - -