UNION OF INDIA Vs. REKHA MONI CHUTIA

JUDGEMENT

(1.) Heard the petitioner and the respondents.

(2.) The respondent appeared for the written test for selection to the post of assistant signal-and-telecommunication engineer(grade B) in the railways.

(3.) The counsel for the petitioner submits that viva voce test is yet to be completed to declare the final selection.