H SELHMINGTHANGA Vs. STATE OF MIZORAM

JUDGEMENT

(1.) HEARD Mr. L.H.Lianhirma, senior counsel for the petitioner.

(2.) MRS . Linda L. Fambawl, learned Govt. Advocate appears for the respondent Nos. 1 and 2. Mr. Ali Hussain, learned counsel appears for the respondent Nos. 3 and 4.

(3.) THE petitioner's case is that he is having land covered by Periodic Patta No. 101801/01/138 of 1999 located at Rimawi Veng, Bairabi, Kolasib District.