(1.) Heard Mr. M.A. Sheikh, learned Counsel for the appellant, Mr. B.J. Talukdar, learned Government Advocate, Assam for respondents 1 to 4 and Mr. B.C. Das, learned Counsel for respondent No.5. There is no representation on behalf of respondent No.6.
(2.) This writ appeal has been filed against the final order dated 21-02-2014 passed by the learned Single Judge dismissing the writ petition filed by the appellant challenging the appointment of respondent No.6 as Honorary Secretary of Assam Flying Club.
(3.) Facts of the case may be briefly noted.