JOY GOBINDA DUTTA Vs. STATE OF ASSAM

Referred Judgements :-

STATE OF UTTAR PRADESH SLJSHIL KLJMAR SRIVASTAVA D P SHUKLA CHANDRA PRAKASH AGGARWAL SUSHILCHAND SRIVASTAVA R P LAVANIA P N PARASHAR VS. RAFIQUDDIN:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
KESHAV CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
S K SAHA STATE OF MADHYA PRADESH VS. PREM PRAKASH AGARWAL:PREM PRAKASH [REFERRED TO]
J AND K PUBLIC SERVICE COMMISSION VS. NARINDER MOHAN [REFERRED TO]
V SREENIVASA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
FOOD CORPORATION OF INDIA VS. THANESWARKALITA [REFERRED TO]
CHIEF OF NAVAL STAFF VS. G GOPALAKRISHNA PILLAI [REFERRED TO]
EXCISE SUPERINTENDENT MALKAPATNAM KRISHNA DISTRICT A P VS. K B N VISWESHWARA RAO [REFERRED TO]
P RAVINDRAN VS. UNION TERRITORY OF PONDICHERRY [REFERRED TO]
U P SECRETARIAT U D A ASSOCIATION VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAJ KUMAR VS. SHAKTI RAJ [REFERRED TO]
ANAND KUMAR VS. PREM SINGH [REFERRED TO]
T VIJAYAN VS. DIV RAILWAY MANAGER [REFERRED TO]
M K SHANMUGAM VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
SURAJ PRAKASH GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF HARYANA VS. HARYANA VETERNATY AND A H T S ASSOCIATION [REFERRED TO]
UNION OF INDIA VS. LALITA S RAO [REFERRED TO]
SWAPAN KUMAR PAL VS. SAMITABHAR CHOKRABORTY [REFERRED TO]
ISRAIL VS. STATE OF WEST BENGAL [REFERRED TO]
SANTOSH KUMAR VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SANJAY K SINHA II VS. STATE OF BIHAR [REFERRED TO]