LAWS(GAU)-1994-7-6

GOPAL RAJKHOWA Vs. STATE OF ASSAM

Decided On July 29, 1994

GOPAL RAJKHOWA Appellant

V/S

STATE OF ASSAM Respondents

Referred Judgements :-

DEOKINANDAN PRASAD VS. STATE OF BIHAR [REFERRED TO]
STATE OF PUNJAB VS. IQBAL SINGH [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) JUSTICE Krishna Iyer in his book Indian JUSTICE - Perspectives and Problems (Sri Asutosh Mukherjee Memorial Lecture) stated as follows :

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