ANUP KUMAR SAIKIA Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. R. C. Das, learned counsel for the petitioner. Also heard Mr. B. Deori, learned counsel for the respondents no. 1, 2, 3, 4 and 6 and Mr. U. Nanda, learned counsel for the respondent no. 7.

(2.) None has appeared for the respondent no. 5.

(3.) The petitioner by way of instituting the present proceeding has assailed the selection and appointment of the respondent no. 7 as LDA in the establishment of the Foreigners Tribunal (III), Sonitpur; Tezpur.