(1.) Heard Mr. S. Biswas, learned counsel representing the petitioners as well as Mr. B.D. Deka, learned counsel appearing for the respondents.
(2.) This is a common judgment for these four petitions.
(3.) The factual matrix lies within a very short campus.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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