LAWS(GAU)-2024-5-88

SOMED ALI (MD.) Vs. STATE OF ASSAM

Decided On May 22, 2024
Somed Ali (Md.) Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Mr. M.A Seikh, learned counsel for the appellant and Mr. M.P. Goswami, learned Addl. PP, appearing for the State of Assam.

(2.) The challenge:

(3.) The Prosecution Story: