REGENT COMPUTRONICS PVT. LTD.

Arunachal Pradesh Rural Bank Appellant

V/S

Lalit Kumar Singh Respondents

Referred Judgements :-

MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
PUNJAB NATIONAL BANK CHIEF PERSONNEL DISCIPLINARY AUTHORITY PUNJAB NATIONAL BANK VS. KUNJ BEHARI MISRA:SHANTI PRASAD GOEL [REFERRED TO]
YOGINATH D BAGDE VS. STATE OF MAHARASHTRA [REFERRED TO]
GANESH SANTA RAM SIRUR VS. STATE BANK OF INDIA [REFERRED TO]
STATE BANK OF INDIA VS. BIDYUT KUMAR MITRA [REFERRED TO]

JUDGEMENT

(1.) The instant intra court appeal is preferred from a judgment and order dtd. 28/1/2022 passed by the learned Single Judge in WP(C) No. 184/ (AP)2019.

(2.) The appellants are the the Arunachal Pradesh Rural Bank and its Chairman.

(3.) The instant case has a chequered history.

Click here to view full judgment.

ARUNACHAL PRADESH RURAL BANK Vs. LALIT KUMAR SINGH

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address