DIGANTA BORA Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. AK Bhattacharyya, learned Senior counsel assisted by Mr. BM Choudhury, learned counsel for the appellants. Also heard Mr. B Sarma, learned Additional Public Prosecutor, State of Assam and also heard Mr. B.D. Konwar, learned senior counsel appearing on behalf of the informant.

(2.) The challenge:

(3.) The hearing was concluded on 20/9/2023 and case was adjourned for verdict.