LAWS(GAU)-2024-7-24

AYESHA BEGUM Vs. MOINA BEGUM

Decided On July 31, 2024
AYESHA BEGUM Appellant
V/S
Moina Begum Respondents

JUDGEMENT

(1.) Heard Mr. G. N. Sahewalla, learned Senior Counsel assisted by Mr. H. K. Sarma, learned counsel for the petitioner.

(2.) None represented the respondents' side, though from the record it reveals that in spite of taking steps on several mode, the respondents/plaintiffs did not appear before the Court to contest the case.

(3.) This is an application under Sec. 115 of the Code of Civil Procedure praying for interference of this Court in the Order dtd. 15/6/2021, passed by the learned Munsiff No. 2, Cachar, Silchar, in Misc. (J) Case No. 123/2018, arising out of Title Suit No. 107/2018, as well as the Order dtd. 11/3/2022, passed by the learned Civil Judge No. 2, Cachar at Silchar in Misc. Appeal No. 07/2021 thereby dismissing the appeal.