LAWS(GAU)-2024-2-11

AJIMUDDIN SIKDAR Vs. STATE OF ASSAM

Decided On February 05, 2024
Ajimuddin Sikdar Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Mr. B. Prasad, learned Legal Aid Counsel for the appellant and also heard Ms. S. Jahan, learned Additional Public Prosecutor appearing for the State of Assam.