RAJ KHAN Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. A. R. Sikdar learned counsel for the petitioner in WP(C) No.2417/2021 and Ms. R. Choudhury learned counsel for petitioner in WP(C) No.1278/2021.

(2.) These two writ petitions are taken up together for final disposal as the dispute relates to the same selection process for appointment to the post of Grade-IV (UR) category under the District Agriculture Office, Goalpara.

(3.) The facts necessary for determination of these two writ petitions are as follows: