MD. SABIR AHMED Vs. STATE OF ASSAM

Referred Judgements :-

MEHARAJ SINGH L NK KALU VS. STATE OF UTTAR PRADESH [REFERRED TO]
DURGA PRASAD VS. STATE OF MP [REFERRED TO]
SHAHID KHAN VS. STATE OF RAJASTHAN [REFERRED TO]
BAIJNATH & OTHERS VS. STATE OF MADHYA PRADESH [REFERRED TO]