ICICI LOMBARD INSURANCE COMPANY LTD. Vs. PARUL TALUKDAR

JUDGEMENT

(1.) Heard Mr. R. Goswami, learned counsel representing the appellant/respondent as well as Mr. A. Lal, learned counsel appearing for the respondent(s)/ appellant(s).

(2.) This is a common judgment for two appeals arising out of the same judgment dtd. 7/11/2022 passed by the Motor Accident Claims Tribunal No.1, Kamrup (M), Guwahati in MAC Case No.2151/2015.

(3.) On 23/6/2015 at about 11.50 P.M., the car WaganR bearing Registration No. AS-01/AV-0386 was hit by a Pickup Van bearing Registration No.AS-25-AC-7687. As a result of the accident, driver of the WaganR car died.