(1.) Heard the learned senior counsel Mr. D. Das appearing for the petitioner. Also heard Mr. M. Phukan, the learned Public Prosecutor, Assam.
(2.) This is an application under Sec. 407 of the CrPC seeking transfer of the Special Case No.05/2021 pending in the court of the Special Judge, Assam to any other equivalent court.
(3.) The petitioner has been facing trial in a case under the provisions of Prevention of Corruption Act, after spending 5 years and 7 months in judicial custody. After closure of recording of prosecution evidence, the petitioner wanted to examine defence witnesses under Sec. 243 of the Code of Criminal Procedure. To that effect, the petitioner wanted some time. The trial court provided only 3 hours' time. The petitioner wanted more time but the court refused to grant more time.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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