LAWS(GAU)-2014-7-43

J LIANNGHAKA Vs. LALRAMTHANGA

Decided On July 02, 2014
J Liannghaka Appellant
V/S
Lalramthanga Respondents

JUDGEMENT

(1.) HEARD Mr. A.R.Malhotra, learned counsel appearing for the petitioners as well as Mr. A.K. Rokhum, learned Addl. A.G, Mizoram appearing for the respondent Nos. 1 and 3.

(2.) NONE appears for the respondent No. 2 despite filing affidavit.

(3.) BY this contempt petition, the petitioners are alleging willful and deliberate non -compliance of the order dated 8.3.2013 passed by this Court in WP(C) No. 19/2013 by the respondent Nos. 1 to 3.