(1.) HEARD Mr. A.R. Sikdar, learned counsel for the petitioners and Mr. PN Goswami, learned Standing Counsel, Education Department, for the respondents.
(2.) THIS is a PIL filed by the petitioner against Respondents No.8 and 9 complaining, inter alia, that the school run by the Respondents No.8 and 9 under the name ''Pschim Khurda Faladi L.P. School '' does not exists. In other words, it is a fake school. It was also complained that in any event the said school is being run contrary to the norms and without permission. This Court directed the State respondents to make verification and submit the report in that behalf. Accordingly, report dated 14.3.2013 is submitted.
(3.) IN the light of the report submitted by the State, we find no merit in the PIL which seems to have been filed to harass the private respondents.