HARENDRA OJHA Vs. SURESH CHOUDHURY

JUDGEMENT

(1.) The order, dated 11.02.2013, passed by the learned Munsiff, Margherita in Title Suit No. 17/2007 is in challenged in Civil Revision Petition No. 150/2013 aforesaid and the order, dated 11.02.2013, passed by the learned Munsiff, Margherita in Misc (J) Case No. 12/2010 (in TS No. 16/2007) is in challenged in Civil Revision Petition No. 159/2013.

(2.) By both the impugned orders aforesaid, the learned Munsiff refused to accept the counter claims filed by the respective defendants (present petitioners), in the said title suits.

(3.) I have heard Mr. G.N. Sahewalla, learned senior counsel, assisted by Md. Aslam, learned counsel, appearing for the petitioners/ defendants in both the revision petiutions. Also heard Mr. G.P. Bhowmik, learned counsel, appearing for the respondents/ plaintiffs in both the cases.