C. RAMHLUNA Vs. C. NGUNLIANCHUNGA

JUDGEMENT

(1.) The Order of the Court was as follows :

(2.) HEARD Mr. Lalsawirema, learned counsel for the applicant/respondent No. 1 (returned candidate) and Mr. C. Lalramzauva, learned senior counsel assisted by Mr. Johny L. Tochhawng, learned counsel appearing for the Opposite Party No. 1/election petitioner. Also heard Mr. M. Zothankhuma, learned senior counsel for Election Commission of India.

(3.) REJECTION of the election petition has been sought for primarily on three grounds.