LAWS(GAU)-2004-3-10

ANSER ALI ABDUL GANI Vs. STATE OF ASSAM

Decided On March 10, 2004
ABDUL GANI Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) Heard Mr. S.Ali, learned Sr. Advocate for the appellants and Mr. B.Banerjee, learned Public Prosecutor.

(2.) In this case the appeal was heard by the learned Single Judge on 4.10.99 and the following order was passed:

(3.) Subsequently, the record was returned back to this Court by the learned Judge on 29.11.2002 stating that: