(1.) THIS is an application by the State for enhancement of sentence in the case where the Magistrate punished the accused respondent to two months simple imprisonment on conviction under Section 19(f) of the Indian Arms Act for being found in possession of three un -license Guns.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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