BRANCH MANAGER, FEDERAL BANK Vs. STATE OF NAGALAND

Referred Judgements :-

YASHPAL AND ORS VS. STATE OF U.P. AND ANR. [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
INDIAN OIL CORPORATION VS. NEPC INDIA LTD [REFERRED TO]
M N OJHA VS. ALOK KUMAR SRIVASTAV [REFERRED TO]
NEELU CHOPRA VS. BHARTI [REFERRED TO]
IRIDIUM INDIA TELECOM LTD VS. MOTOROLA INCORPORATED [REFERRED TO]
PADAL VENKATA RAMA REDDY ALIAS RAMU VS. KOVVURI SATYANARAYANA REDDY [REFERRED TO]
ANEETA HADA VS. GODFATHER TRAVELS ALIAS TOURS PVT LTD [REFERRED TO]
GHCL EMPLOYEES STOCK OPTION TRUST VS. INDIA INFOLINE LIMITED [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SONU GUPTA VS. DEEPAK GUPTA [REFERRED TO]
SHARAD KUMAR SANGHI VS. SANGITA RANE [REFERRED TO]
VESA HOLDINGS P. LTD. AND ORS. VS. STATE OF KERALA AND ORS. [REFERRED TO]
MEHMOOD UL REHMAN AND ORS. VS. KHAZIR MOHAMMAD TUNDA AND ORS. [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. MANINDER SINGH [REFERRED TO]
STATE VS. R. VASANTHI STANLEY AND ORS. [REFERRED TO]
SHIV KUMAR JATIA VS. STATE OF NCT OF DELHI [REFERRED TO]
SUSHIL SETHI VS. STATE OF ARUNACHAL PRADESH [REFERRED TO]
POOJA KUMARI VS. KAMAL NAIN KAUR [REFERRED TO]
SATISH KUMAR JATAV VS. STATE OF U.P. [REFERRED TO]