MOONSOON BARKAKOTI Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. K. N. Choudhury, the learned senior counsel assisted by Mr. J. Patowary, the learned counsel for the petitioner and Mr. H. Sarma, the learned counsel appearing on behalf of the State respondents.

(2.) The instant writ petition is taken up for disposal at the motion stage.

(3.) The instant writ petition has been filed challenging the continuation of the suspension order dtd. 12/3/2021 issued by the Department of Personnel (A), Government of Assam in the attending facts as narrated infra.