(1.) Heard Mr. R. Mazumdar, learned Standing counsel, Education Department, representing the appellants. Also heard Mr. I. Choudhury, learned Senior Advocate assisted by Mr. S. Biswakarma, learned counsel for the respondents.
(2.) This writ appeal is filed challenging the Judgment and Order dtd. 16/5/2017, passed in Review petition 81/16 and Judgment and Order dtd. 10/3/2011 passed in WP(C)No.5286/2004.
(3.) The brief facts leading to the filing of the present appeal are that;