LAWS(GAU)-2023-11-7

RAM NARAYAN RAJBHOR Vs. GEETA GHOSH

Decided On November 14, 2023
Ram Narayan Rajbhor Appellant
V/S
Geeta Ghosh Respondents

JUDGEMENT

(1.) Heard Mr. S.P. Roy, learned counsel for the appellant. Also heard Mr. R. Ali, learned counsel for the respondents.

(2.) The appellant Ram Narayan Rajbhor instituted Title Suit No. 76/2006 against the respondents Geeta Ghosh, Ashok Ghosh and Gunu Ghosh where Geeta Ghosh is the wife of Late Ram Prasad Ghosh and Ashok Ghosh and Gunu Ghosh respectively are son and daughter of Late Ram Prasad Ghosh.

(3.) In paragraphs 3, 4 and 5 respectively of the plaint it is stated as extracted: