BANABINA BRAHMA (DR.) Vs. STATE OF ASSAM

JUDGEMENT

(1.) A notification dtd. 5/11/2022 whereby the results of a selection process were declared for appointment to the post of Principal, Kokrajhar Government College, Kokrajhar in which the respondent no. 6 has been selected, is the subject matter of this writ petition.

(2.) The petitioner, who was serving as the In-charge Principal, claims that he was more suitable than the respondent no. 6 and also alleges violation of the Rules and Regulations in making such selection.

(3.) Before going to the issue which has arisen for adjudication, it would be convenient if the facts of the case are narrated in brief in the following manner.