SURJYA UPADHAYA Vs. STATE OF ASSAM

Referred Judgements :-

GANESAN VS. STATE REPRESENTED BY ITS INSPECTOR OF POLICE [REFERRED TO]
PANCHHI NATIONAL COMMISSION FOR WOMEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAI SANDEEP ALIAS DEEPU VS. STATE OF NCT OF DELHI [REFERRED TO]
SANTOSH PRASAD VS. STATE OF BIHAR [REFERRED TO]