REGENT COMPUTRONICS PVT. LTD.

STATE OF ASSAM Appellant

V/S

Md. Hafizur Rahman Respondents

Referred Judgements :-

NIHAL SINGH AND ORS. V. STATE OF PUNJAB [REFERRED TO]
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH VS. STATE OF KARNATAKA [REFERRED TO]
GREEN VIEW TEA AND INDUSTRIES VS. COLLECTOR GOLAGHAT ASSAM [REFERRED TO]
SURENDRA KUMAR VAKIL VS. CHIEF EXECUTIVE OFFICER M P [REFERRED TO]
DHANANI SHOES LTD VS. STATE OF ASSAM [REFERRED TO]
EASTERN COALFIELDS VS. JOSCON [REFERRED TO]
DILIP TALUKDAR VS. STATE OF ASSAM [REFERRED TO]

JUDGEMENT

(1.) Heard Ms. M.D. Borah, learned standing counsel for the Transport Department, representing the review petitioners. Also heard Mr. M.P. Sarma, learned counsel for the respondent no. 1.

(2.) This review petition is preferred against the order dtd. 26/2/2019, passed by this Court in W.P.(C) 6126/2013.

(3.) In this order, the parties are being referred as per their position in the cause title of this review petition.

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STATE OF ASSAM Vs. MD. HAFIZUR RAHMAN

Referred Judgements :-

JUDGEMENT

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