LAWS(GAU)-2023-3-69

PUTHIMON Vs. ABDUL MALE

Decided On March 28, 2023
Puthimon Appellant
V/S
Abdul Male Respondents

JUDGEMENT

(1.) Heard Mr. N. Haque, learned counsel for the petitioners.

(2.) This matter was heard at length on 20/3/2023 on which date Mr U.C. Rabha learned counsel for the respondent concluded his argument. Mr. Haque, learned counsel for the petitioner advanced his reply argument today.

(3.) The present application is filed assailing an order dtd. 19/4/2022 passed by the learned Munsiff No.1, Barpeta in Petition No. 193/2022 (arising out of Title Suit No.68/2017).