BHABEN CHANDRA BAISHYA Vs. PUNJAB NATIONAL BANK

Referred Judgements :-

ROY MEGHRAJ VS. BEEJOY GOBIND BURRAL [REFERRED TO]
MORAN MAR BASSELLOS CATHOLICOS VS. MOAT REV MAR POULOSE ATHANASLUS [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
SHIVDEO SINGH VS. STATE OF PUNJAB [REFERRED TO]
THUNGABHADRA INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
K J NATHAN VS. S V MARUTHI RAO [REFERRED TO]
UNITED BANK OF INDIA LIMITED VS. LEKHARAM SONARAM AND CO [REFERRED TO]
ARIBAM TULESHWAR SHARMA VS. ARIBAM PISHAK SHARMA [REFERRED TO]
VANNARAKKAL KALLALATHIL SREEDHARAN VS. CHANDRAMAATH BALAKRISHNAN [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. VINAY ENGINEERING ENTERPRISES PRIVATE LIMITED [REFERRED TO]
PRASHANT RAMACHANDRA DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED TO]
PARSION DEVI VS. SUMITRI DEVI [REFERRED TO]
I T C LIMITED VS. DEBTS RECOVERY APPELLATE TRIBUNAL [REFERRED TO]
P R DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED TO]
LILY THOMAS VS. UNION OF INDIA [REFERRED TO]
MARDIA CHEMICALS LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. KAMAL SENGUPTA [REFERRED TO]
INDERCHAND JAIN VS. MOTILAL [REFERRED TO]
CHHAJJU RAM VS. NEKI [REFERRED TO]
KAMLESH VERMA VS. MAYAWATI [REFERRED TO]
SYNDICATE BANK VS. ESTATE OFFICER AND MANAGER (RECOVERIES) & ORS [REFERRED TO]