NYAMO RINA Vs. STATE OF ARUNACHAL PRADESH

JUDGEMENT

(1.) Heard Mr. K. N. Choudhury, learned Senior Counsel assisted by Mr. N. Gautam, learned counsel for the appellant/writ petitioner. Also heard Mr. B. D. Goswami, learned Additional Advocate General, Arunachal Pradesh representing the respondent Nos. 1 to 4 and Mr. H. K. Das, learned counsel for the respondent No. 5.

(2.) The present intra court appeal is directed against the judgment and order dtd. 11/7/2023 passed in WP(C) No. 199(AP)/2023 by the learned Single Judge, which was preferred by the appellant/ writ petitioner assailing the Transfer Modification Order No. 03/2023 dtd. 20/4/2023 issued by the Under Secretary (Education), Govt. of Arunachal Pradesh, Itanagar.

(3.) The case of the appellant writ petitioner:-