JADU RAM SHARKAR Vs. STATE OF ASSAM

JUDGEMENT

(1.) Heard Mr. M. U. Mahmud, learned counsel appearing for the appellant.

(2.) The present intra court appeal is directed against the order dtd. 1/6/2023 passed in WP(C) 5495/2021 by the learned Single Judge dismissing the writ petition.

(3.) The writ petition structured as a representative Writ petition filed by the two writ appellants on behalf of 92 other similarly situated persons.