LAWS(GAU)-2023-2-78

KALAM MONDAL Vs. UNION OF INDIA

Decided On February 03, 2023
Kalam Mondal Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. A. Roshid, learned counsel for the petitioner and Ms. L. Devi, learned counsel for the respondents No. 1 and 6, being the Union of India. Also heard Mr. J. Payeng, learned counsel for the respondents No. 2 and 4 being the authorities in the Home Department, Ms. K. Phukan, learned counsel for the respondent No. 3, being the Deputy Commissioner, Barpeta and Mr. T. Pegu, learned counsel for the respondent No. 5, being the Election Commission of India.

(2.) The petitioner Kalam Mondal was referred to the Foreigners Tribunal No. 11, Barpeta, for an opinion as to whether he is a person who had entered the State of Assam subsequent to 25/3/1971 and consequently F.T. Case No. 1356/2017 was registered. Before the Tribunal, the petitioner exhibited the voters' list of 1966 of village Bardonga, Mouza Rupshi in the Barpeta district wherein at Sl. No. 56 the name of Sukur Ali Mandal, son of Ujal and at Sl. No. 58 the name of Basir Uddin Mandal, son of Sukur Ali appear. The petitioner also exhibited the voters' list of 1989 of village Bardonga, Mouza Rupshi in the Barpeta district wherein at Sl. No. 96 the name of Baser Mandal, son Sukur Mandal, at Sl. No. 97 the name of Tamiran Nessa, wife of Basir Mandal, at Sl. No. 98 the name of Kalam Mandal, son of Basir Mandal, at Sl. No. 99 the name of Amena Khatun, wife of Kalam Mandal, at Sl. No. 100 the name of Hazarat Ali, son of Basir Mandal and at Sl. No. 93 the name of Semlai Khatun, wife of Basir Uddin Mandal appear.

(3.) The petitioner takes a stand that after 1985 his entire family shifted to the village Saruharid under P.S. Sorbhog also in the Barpeta district and accordingly exhibited the voters' list of 1997 of village Saruharid, wherein at Sl. No. 275 House No. 78 the name of Bosir Mondal, son of Sukur, at Sl. 276 House No. 78 the name of Semlai Nessa, wife of Bosir, at Sl. No. 277 House No. 78 the name of Amiran Nessa, wife of Bosir, at Sl. No. 278 House No. 78 the name of Kalam Mondal, son of Bosir, at Sl. No. 279 House No. 78 the name of Amena Khatun, wife of Kalam and at Sl. No. 280 House No. 78 the name of Hazarat Ali, son of Bosir appear.