(1.) Heard Mr. Bhaskar Dutta, learned Senior Counsel for the petitioner assisted by learned counsel Mr. S. Deka. Also heard Mr. H. Ali, learned counsel for respondent Nos.1, 2 and 3.
(2.) This is a batch of matters before me arising out of the same cause of action and the matters are disposed off with this common judgment and order.
(3.) The petitioner M/s Gopiram Chetram is a partnership firm with its office and place of business at Siding Bazaar, Tinsukia and is represented by one of its partner/power of attorney holder, namely, Sri Sanwarmal Agarwal. The respondents in this case are Kejriwal Sugar Agencies Private Limited, Sri Surya Prakash Kejriwal and Smti Sangeeta Kejriwal respectively. The respondent No. 1 Kejriwal Sugar Agencies Private Limited is represented by respondent No. 2 Sri Surya Prakash Kejriwal and respondent No. 3 Smti Sangeeta Kejriwal with their office at Vinayak Complex 55/1A Strand Road, 3rd Floor, opposite Mayo Hospital at Kolkata.