(1.) HEARD Mr. Lalsawirema, learned Government Advocate for the appellant/State and Mr. Saurabh Pradhan, learned counsel appearing for the respondents.
(2.) THIS appeal has been filed against the judgment and order darted 9.05.2012 passed by the learned Senior Civil Judge, Kolasib, Aizawl Judicial District in Civil Suit No. 2/2012.
(3.) FACTS of the case may be briefly noted.