C ROHMINGLIANA Vs. STATE OF MIZORAM

JUDGEMENT

(1.) IN this proceeding, the order dated 17th October, 2012 passed by

(2.) HEARD Mr. C. Lalramzauva, learned senior counsel assisted by Mr. T.J. Lalnuntluanga, appearing for the petitioners. Also heard Mr. Lalsawirema, learned Government Advocate appearing for the

(3.) THE brief facts necessary for disposal of this present proceeding