INDRABAN CHAKMA @ BIJIMUA Vs. STATE OF TRIPURA

Referred Judgements :-

MADAN MALAKAR VS. STATE OF TRIPURA [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
SANTOSH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. RAYAVARAPU PUNNAYYA [REFERRED TO]
NIRPAL SINGH VS. STATE OF HARYANA [REFERRED TO]
INDERSINGH VS. STATE DELHI ADMINISTRATION [REFERRED TO]
MAQSOODAN STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH STATE OF UTTAR PRADESH VS. STATE OF UTTAR PRADESH:MAQSOODAN:PARSHOTTAMS:MADAN MOHANS:KANHAIYA [REFERRED TO]
STATE OF UTTAR PRADESH VS. ANIL SINGH [REFERRED TO]
ANIL PHUKAN VS. STATE OF ASSAM [REFERRED TO]
STATE OF WEST BENGAL VS. ORILALJAISWAL [REFERRED TO]
MOHAN SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GIAN CHAND [REFERRED TO]
KRISHNA MOCHI VS. STATE OF BIHAR [REFERRED TO]
STATE OF U P VS. SATISH [REFERRED TO]
RADHA MOHAN SINGH ALIAS LAL SAHEB VS. STATE OF U P [REFERRED TO]
SAHEBRAO VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMDAS VS. STATE OF MAHARASTRA [REFERRED TO]
RAVI ALIAS RAVICHANDRAN VS. STATE [REFERRED TO]
RAMESH BABURAO DEVASKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
GURMUKH SINGH VS. STATE OF HARYANA [REFERRED TO]
MUSHEER KHAN ALIAS BADSHAH KHAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [REFERRED TO]
SUNDER SINGH VS. STATE OF UTTARANCHAL [REFERRED TO]
A SHANKAR VS. STATE OF KARNATAKA [REFERRED TO]
AGHNU GOWALA VS. STATE OF ASSAM [REFERRED TO]