(1.) HEARD Mr. B. Das, learned senior counsel, assisted by Mr. D. Chakraborty, learned counsel appearing on instruction of Mr. Sudip Sutradhar, learned counsel for the petitioner as well as Mr. D.C. Nath, learned state counsel for the state respondents.
(2.) THE grievance of the writ petitioner falls within a short campus.
(3.) THE respondent Nos. 1, 2 and 3 by filing a counteraffidavit did not dispute the fact as laid in the writ petition.