COMMISSIONER OF INCOME TAX Vs. SANGHAMITRA BHARALI

Referred Judgements :-

CIT V. VIVEK MEHTA [REFERRED TO]
HUKUMCHAND MILLS LIMITED VS. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY IN BOTH APPEALS VS. WALCHAND AND CO PRIVATE LTD [REFERRED TO]
ESTHURI ASWATHIAH VS. COMMISSIONER OF INCOME TAX MYSORE [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MAHALAKSHMI TEXTILE MILLS LIMITED [REFERRED TO]
BASTI SUGAR MILLS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN [REFERRED TO]
NATIONAL THERMAL POWER COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
NEMICHAND KOTHARI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KRISHNA MINING CO [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. JAMNADEVI AGRAWAL [REFERRED TO]