JAHIRUDDIN AHMED Vs. STATE OF ASSAM

JUDGEMENT

(1.) HEARD Ms. S.P. Hussain, learned Counsel for the petitioner and Ms. B. Dutta, learned Government Advocate, Assam, who has also produced the record.

(2.) IN this writ petition, petitioner seeks quashing of select list dated 17 -12 -2009 published by the Principal Chief Conservator of Forests and Head of Forest Force, Assam for the post of Forest Guard. Petitioner also seeks quashing of the selection and appointment of the candidates against the post of Forest Guard pursuant to the advertisements dated 02 -02 -2008 and 08 -09 -2008.

(3.) AN advertisement was published by the Principal Chief Conservator of Forests, Assam (respondent No.2) on 02 -02 -2008 inviting applications from eligible candidates for various posts, such as, Forester Grade -I, Forest Guard/Game Watcher, Grass Cutter, Junior Assistant (Directorate Level), Junior Assistant (Divisional Level) and AFPF Constable.