LAWS(GAU)-2013-8-74

TALEBAR RAHMAN Vs. STATE OF ASSAM

Decided On August 07, 2013
Talebar Rahman Appellant
V/S
STATE OF ASSAM Respondents

JUDGEMENT

(1.) SUBJECT matter of WP(C) Nos. 3519, 3578 and 3924 of 2013 being the same, the three cases were heard together and are being disposed of by this common order.

(2.) MATTER relates to appointment of Gaonbura of Charge No. 8 of Paka Mouza under Sarthebari Revenue Circle in the district of Barpeta.

(3.) ALL the three petitioners were also applicants for the post of Gaonbura, interview of which was held on 06.06.2012 pursuant to advertisement dated 09.02.2012. Following the selection, Md. Mokshed Ali has been appointed as the Gaonbura.