LAWS(GAU)-2013-5-88

BISWAJIT KUMHAR Vs. ON DEATH OF GANESH NUNIA

Decided On May 22, 2013
Biswajit Kumhar Appellant
V/S
On Death Of Ganesh Nunia Respondents

JUDGEMENT

(1.) THE Judgment and decree dated 17.5.2004 passed by the learned Civil Judge ( Sr.Div), Dhubri in Title Appeal No.1 of 2003 is under challenge in this regular second appeal. By this impugned judgment the first appellate court has reversed the decree passed by the trial court in favour of the plaintiffs.

(2.) HEARD Mr. GP Bhowmik , learned counsel for the appellants and Mr. BR Dey, learned senior counsel for the respondents. Also gone through the judgment of the courts below. I have also perused the records.

(3.) THIS second appeal was admitted for hearing on the following substantial questions of law: