MONIWARA BEGUM Vs. STATE OF ASSAM AND OTHERS

JUDGEMENT

(1.) This order will dispose of WP(C) Nos. 5881/2011, 6530/2011 and 6531/2011.

(2.) Facts and reliefs sought for in all the three cases being identical, they have been heard together and are being disposed of by this common order.

(3.) At the outset, facts of the three cases may be briefly noted. WP(C) No. 5881/2011